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State of Goa - Section

Section 27 in Goa State Library (Financial Assistance) Amendment Rules, 1998

27.

-273-03/DE/AE/678. - This notification is issued in supersession of all previous Orders and the Notification issued under No. 27-273-03/DE/AE/584 dated 21-3-2003, reviving rules for the recognition and payment of Grant-in-aid to the Libraries run by Non-Government Institutions as per enclosed Annexure.The notification shall come into force with immediate effect.