Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(4)(ii) in The Punjab Compulsory Registration Of Marriages Act, 2012 (ii)if deemed necessary, refer the relevant documents to the concerned Government agency within whose jurisdiction, the parties reside for verification.