Himachal Pradesh High Court
Mandeep Rana vs Directorate Of Enforcement on 17 November, 2025
Author: Virender Singh
Bench: Virender Singh
Mandeep Rana versus Directorate of Enforcement .
Cr. MP(M) No.2206 of 2025 17.11.2025 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Sidhartha, Advocate, for the applicant.
Mr. Ajeet Singh Saklani, Advocate assisted by Mayank Kumar, Assistant Enforcement of Officer, for the respondent.
List for consideration on 26th November, rt 2025.
(Virender Singh) Judge November 17, 2025 (ps) ::: Downloaded on - 05/12/2025 22:11:02 :::CIS