Section 37(3)(c) in The Factories Act, 1948

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Union of India - Subsection

Section 37(3)(c) in The Factories Act, 1948

(c)where any such fastening as aforesaid has been loosened or removed effective measures shall be taken to prevent any explosive or inflammable gas or vapour from entering the part or pipe until the fastening has been secured, or the case may be, securely replaced:

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Union of India - Subsection

Section 37(3)(c) in The Factories Act, 1948