Tripura High Court
Party Name : Soumitra Chakma vs The State Of Tripura & Ors on 28 April, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :WP(C) 0001198/2016 Party Name : SOUMITRA CHAKMA Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.TALAPATRA At the request of Mr. T.D. Majumder, learned G.A. appearing for the respondents, list the
matter on 05.05.2017 for continuation of hearing as part-heard. This court has heard Mr. A.K. Bhowmik, learned senior counsel assisted by Mr. M. Debbarma, learned counsel for the petitioner substantively. Mr. Bhowmik, learned senior counsel has assured this court that he will not make any further submission unless it is required for rejoinder of Mr. T.D. Majumder, learned G.A. appearing for the respondents.
Download Date: 8-05-2017 15:05 1/1