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Allahabad High Court

Sonu Dedha vs State Of U.P. And Another on 18 July, 2022





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 87
 

 
Case :- APPLICATION U/S 482 No. - 11819 of 2022
 

 
Applicant :- Sonu Dedha
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Vijay Pratap Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Om Prakash Tripathi,J.
 

1. Heard learned counsel for the applicant, learned A.G.A. for the State and perused the record.

2. The present 482 Cr.P.C. application has been filed to quash the entire proceedings of Case No.1479 of 2021 (State vs. Sonu Dedha and others), arising out of Case Crime No.348 of 2018, under Sections 420, 430,431, 432 IPC and Sections 3/4 of the Prevention of Damage to Public Property Act, 1984, Police Station Knowledge Park, District Gautam Budh Nagar, presently pending in the Court of learned Civil Judge, (Senior Division)/F.T.C. District Gautam Budh Nagar and the charge sheet dated 28.12.2019 (Annexure-3 to the accompanying affidavit) filed in Case Crime No.348 of 2018, under Sections 420, 430 431, 432 IPC and Section 3/4 of Prevention of Damage to Public Property Act, 1984, Police Station Knowledge Part, District Gautam Budh Nagar as well as order dated 06.07.2021 (Annexure No.4 tot he accompanying affidavit) passed by the learned Civil Judge (Senior Division)/F.T.C., Gautam Budh Nagar, taking cognizance on the same and summoning the applicant in the aforesaid case.

3. At this stage, learned counsel for the applicant only submitted that if a direction is issued to the Trial Court regarding bail, the order in that regard will meet the ends of justice.

4. The application is, therefore, disposed of with a direction that if the applicant appears before the court below within 15 days from today and moves an application for bail, it shall be disposed of in view of law laid down in Satender Kumar Antil vs. Central Bureau of Investigation and another, (2021) 10 SCC 773 and Brahm Singh and others vs. State of UP and others, 2016 (95) ACC 950.

Order Date :- 18.7.2022 Monika