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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Jharkhand - Subsection

Section 27(3)(iii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iii)prevent child placed with it to any form of cruelty or exploitation or neglect or abuse of any kind; and