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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(vi) in Police Regulations, Calcutta, 1968

(vi)he shall, if the party is or is likely to be attacked from two directions, post the men in two ranks, each facing one of those directions, with sufficient space between such ranks to enable him to move between the ranks and to control the firing;