Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(1)(c) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 (c)a company or other corporate body, the return shall be furnished by any person competent to act for such company or body in this behalf.