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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(i) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(i)"School Planning" means planning school location to overcome social barriers and geographical distance for the purpose of section 6 of the Act;