Supreme Court - Daily Orders
Raminder Kaur vs Balbir Singh . on 27 January, 2015
Bench: Chief Justice, A.K. Sikri
ITEM NO.46 COURT NO.1 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).1191/2010
(Arising out of impugned final judgment and order dated 08/09/2009
in RSA No. 928/2009 passed by the High Court of Punjab & Haryana
at Chandigarh)
RAMINDER KAUR & ANR. Petitioner(s)
VERSUS
BALBIR SINGH & ORS. Respondent(s)
(With prayer for interim relief and office report)
Date : 27/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Brijendra Singh, Adv.
For Ms. Jaspreet Gogia,Adv.
For Respondent(s) Mr. Debasis Misra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Counsel for the petitioners has circulated a letter dated 22.01.2015 praying for adjournment on the ground that she is unwell.
As prayed, list the matter after two weeks.
(Neetu Khajuria) (Vinod Kulvi)
Sr.P.A. Assistant Registrar
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2015.01.29
09:57:06 IST
Reason: