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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(5) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(5)The tenant farming society shall be entitled to collect any sun due to the society under the agreement executed under sub-section (1) or on any account what soever, by any member or past or deceased member.