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Bombay High Court

Plaza Hotels Pvt. Ltd vs Commissioner Of State Phohibition And ... on 24 November, 2018

Author: Sarang V. Kotwal

Bench: B. P. Dharmadhikari, Sarang V. Kotwal

                                                                   1                                                   WP 930-17.odt-35

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION 
                      CRIMINAL WRIT PETITION NO.930 OF 2017


Plaza Hotels Pvt. Ltd.                                                          ]          ... Petitioner

           Versus

Commissioner of State Prohibition &                                             ]
Excise & Ors.                                                                   ]          ... Respondents


Mrs. Aarti P Bhide for Petitioner.
None for Respondents.


                                                         CORAM :-  B. P. DHARMADHIKARI &
                                                                      SARANG V. KOTWAL, JJ.
                                                         DATE     :-  NOVEMBER 24, 2018


P. C. :-


Learned Counsel Mrs. Bhide, upon instructions, seeks leave to withdraw the petition. Petition stands disposed of as withdrawn.




(SARANG V. KOTWAL, J.)                                                      (B. P. DHARMADHIKARI, J.)




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