Bombay High Court
Plaza Hotels Pvt. Ltd vs Commissioner Of State Phohibition And ... on 24 November, 2018
Author: Sarang V. Kotwal
Bench: B. P. Dharmadhikari, Sarang V. Kotwal
1 WP 930-17.odt-35
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CRIMINAL WRIT PETITION NO.930 OF 2017
Plaza Hotels Pvt. Ltd. ] ... Petitioner
Versus
Commissioner of State Prohibition & ]
Excise & Ors. ] ... Respondents
Mrs. Aarti P Bhide for Petitioner.
None for Respondents.
CORAM :- B. P. DHARMADHIKARI &
SARANG V. KOTWAL, JJ.
DATE :- NOVEMBER 24, 2018 P. C. :-
Learned Counsel Mrs. Bhide, upon instructions, seeks leave to withdraw the petition. Petition stands disposed of as withdrawn.
(SARANG V. KOTWAL, J.) (B. P. DHARMADHIKARI, J.)
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