Allahabad High Court
State Of U.P. vs Pravendra on 30 November, 2021
Bench: Kaushal Jayendra Thaker, Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- GOVERNMENT APPEAL No. - 462 of 2021 Appellant :- State of U.P. Respondent :- Pravendra Counsel for Appellant :- G.A. Counsel for Respondent :- Ajay Kumar Vashistha Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Ajai Tyagi,J.
Shri Ajay Kumar Vashistha, learned counsel for the respondent is present.
Call for record and proceedings of the lower court below.
List the matter on 05.01.2022.
Order Date :- 30.11.2021 PS