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[Cites 0, Cited by 0] [Section 287(1)] [Section 287] [Entire Act]

State of Chattisgarh - Subsection

Section 287(1)(a) in The Chhattisgarh Municipalities Act, 1961

(a)remove or order the removal of any person who, by his presence, interferes or impedes the operations of extinguishing the fire or for saving life or property;