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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 109(11) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(11)Quorum. - The quorum necessary for transaction of business on a meeting of the Block Development Council shall be one-third or total members of the Block Development Council including Chairman/Vice-Chairman.