Madhya Pradesh High Court
Anand Rani vs The State Of Madhya Pradesh on 5 September, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 42186 of 2022 (ANAND RANI Vs THE STATE OF MADHYA PRADESH) Dated : 05-09-2022 None for the applicant.
List the matter along with MCRC No.42341/2022 after four weeks.
(VISHAL DHAGAT) JUDGE SHABANA ANSARI shabana Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13dda510735, pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90A6E101CF42422711, cn=SHABANA ANSARI Date: 2022.09.06 10:45:33 +05'30'