Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129(4)] [Section 129] [Entire Act]

State of Maharashtra - Subsection

Section 129(4)(d) in The Maharashtra Irrigation Act, 1976

(d)ensure that the persons responsible to carry out the repairs referred to in section 125, are responsible for the proper up-keep of the said work;