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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Rajasthan - Subsection

Section 100(b) in The Jaipur Development Authority Act, 1982

(b)any reference to "public premises" in that Act shall be deemed to be reference to "Authority premises" and references to the "State Government" in sections 6, 10-A, 13, 14 and 15 thereof shall be deemed to be references to "the Authority"; and