Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34A] [Entire Act] State of Tamilnadu - Subsection Section 34A(ii) in Tamil Nadu Town and Country Planning Act, 1971 (ii)providing for the construction of any building with variation in regard to requirement of plot extent or plot coverage or open space.
