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[Cites 0, Cited by 0] [Section 700] [Entire Act]

State of Jharkhand - Subsection

Section 700(3) in Civil Court Rules of the High Court of Judicature at Patna

(3)Transactions at Subordinate CourtsBy Subordinate Court. - Comparison of the Daily statement with the Registers.By District Judge. - Comparison of Treasury Advice with Subordinate Court's Statement.Comparison of Statement with posting therefrom in the Register Form no. (A)-19 and Registers of Receipts and Payments of Deposits.Judge's Monthly Examination of Accounts