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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Chattisgarh - Subsection

Section 148(d) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(d)adequate number and types of fire extinguishers, in accordance with relevant national standards, are provided and made readily available to fight any outbreak of fire at an excavation or tunnelling work ;