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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(2)(a) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(a)"Agriculturist" means a person who is engaged in production of agricultural produce including rearing of livestock by himself or by hired labour or otherwise, including tenant;