Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1211] [Entire Act] Bengal Presidency - Subsection Section 1211(b) in Police Regulations, Bengal , 1943 (b)The number and date of orders for retrenchment shall invariably be cited against the entry of deduction made in the bill in which the money is refunded.
