Supreme Court - Daily Orders
M/S Srico Projects Pvt Ltd vs Indian Oil Foundation on 3 July, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
Revised
ITEM NO.47 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14976/2017
(Arising out of impugned final judgment and order dated 09-01-2017
in ARBP No. 276/2016 passed by the High Court of Delhi at New
Delhi)
M/S SRICO PROJECTS PVT LTD Petitioner(s)
VERSUS
INDIAN OIL FOUNDATION Respondent(s)
(FOR ADMISSION and IA No.39282/2017-exemption from filing c/c of
the impugned Judgment/order)
Date : 03-07-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. R.M. Sinha, Adv.
Mr. Ashwani Kumar Dubey, AOR
Mr. Prashant Kr. Umrao, Adv.
Mr. Prateek Mohan Sinha, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR)
COURT MASTER (COURT MASTER)
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2017.07.19
15:59:29 IST
Reason:
ITEM NO.47 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14976/2017
(Arising out of impugned final judgment and order dated 09-01-2017 in ARBP No. 276/2016 12-02-2015 in ARBP No. 334/2014 18-09-2015 in OMP No. 536/2015 passed by the High Court of Delhi at New delhi) M/S SRICO PROJECTS PVT LTD Petitioner(s) VERSUS INDIAN OIL FOUNDATION Respondent(s) (FOR ADMISSION and IA No.39282/2017-exemption from filing c/c of the impugned Judgment/order) Date : 03-07-2017 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE SANJAY KISHAN KAUL For Petitioner(s) Mr. R.M. Sinha, Adv.
Mr. Ashwani Kumar Dubey, AOR Mr. Prashant Kr. Umrao, Adv. Mr. Prateek Mohan Sinha, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (COURT MASTER)