Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180] [Entire Act] State of Punjab - Subsection Section 180(1) in The Punjab Panchayati Raj Act, 1994 (1)Subject to such conditions as may be specified by the State Government from time to time, the Zila Parishad shall perform the following functions, namely:-