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[Cites 0, Cited by 0] [Section 277(1)] [Section 277] [Entire Act]

State of Uttar Pradesh - Subsection

Section 277(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)prohibit vehicular traffic in any particular public street vesting in the Corporation so as to prevent danger, obstruction or inconvenience to the public by fixing up posts at both ends of such street or portion of such street;