Himachal Pradesh High Court
Sarup Gir vs . Narain Swarup on 20 September, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
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Sarup Gir vs. Narain Swarup FAO No.157 of 2023 20.09.2023 Present: Mr. Ajay Sharma,Senior Advocate with Mr. Ajay Thakur, Advocate, for the appellant.
of Ms. Divya Pathania, Advocate, for respondents No.1, 3(a) to 3(e).
rt None for respondent No.2, though served.
FAO No.157 of 2023 & CMP No.9060 of 2023 Learned counsel representing respondents No.1, 3(a) to 3(e), prays for and is granted four weeks' time to file Power of Attorney as well as reply to the stay application.
Though, respondent No.2, has been served, but he has not chosen to come present and as such, he is ordered to be proceeded against ex parte.
List after four weeks.
Interim order to continue.
(Sandeep Sharma) Judge 20th September, 2023 (reena) ::: Downloaded on - 21/09/2023 20:34:44 :::CIS