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[Cites 0, Cited by 0] [Section 23A(2)] [Section 23A] [Entire Act]

Union of India - Subsection

Section 23A(2)(a) in THE FINANCE ACT, 2021

(a)discuss the financial statements of the Corporation as referred to in section 24B and the auditor’s report as referred to in section 25B, which shall be accompanied by the report of the Board as referred to in section 24C, and to adopt the financial statements, along with all the documents which are required to be attached to such financial statements under this Act;