Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 226 in The West Bengal Motor Vehicles Rules, 1989 226. [* * *] [Rule 226 omitted vide Notification No. 2883-WT/3M-118/2001 Part IV dated 30.8.2007 (w.e.f. 31.8.2007).]
