Gauhati High Court
Tapan Sikdar vs The State Of Assam on 21 May, 2024
Author: Malasri Nandi
Bench: Malasri Nandi
Page No.# 1/2
GAHC010086972024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/1120/2024
TAPAN SIKDAR
S/O PULIN SIKDAR,
RESIDENT OF JARANGDISHA NO. 2, LUMDING, PO AND PS LUMDING,
DIST HOJAI ASSAM
VERSUS
THE STATE OF ASSAM
REPRESENTED BY PP ASSAM
Advocate for the Petitioner : MR. N HASAN
Advocate for the Respondent : PP, ASSAM
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 21.05.2024 Heard the learned counsel for both sides. Case diary is not received. Learned Addl.P.P. will produce the case diary. List after 02(two) weeks.
JUDGE Page No.# 2/2 Comparing Assistant