Section 54(4) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955
(4)The provisions of the section with respect to an appellate Court shall, so far as they can be made applicable, apply to a Court exercising revisional jurisdiction under section 113 of the Code of Civil Procedure, 1908 (Central Act V of 1908), or other enactment for the time being in force.
