Section 92 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
92. Penalty for violation of Para 90.
- If any person violates any of the provisions of aforesaid Para 90, he shall be punished with imprisonment, which may extend to six months or fine, which may extend to one thousand rupees or with both. [See Section 10 of U P. Protection of Trees Act, 1976].
