Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 52 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

52. Disposal of debris.

- The employer shall ensure at a construction site of a building or other construction work that
(a)debris are handled and disposed of by a method which does not cause danger to the safety of a person;
(b)debris are not allowed to accumulate so as to constitute a hazard ;
(c)debris are kept sufficiently moist to bring down the dust within the permissible limit;
(d)debris are not thrown inside or outside from any height of such building or other construction work;
(e)on completion of work, left over building material, article or other substance or debris are disposed of as soon as possible to avoid any hazard to any traffic or person.