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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(iii) in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

(iii)a member appointed under clauses (1), (m), (n) and (o) of sub-section (4) of Section 4 shall cease to be a member of the Board if he ceases to represent the category or interest from which he was so appointed :