Karnataka High Court
G T Institute Of Management Studies vs Bangalore University on 18 January, 2011
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
IN THE HIGH COURT OF KARNATAKA. BANGALORE DATED THIS THE 18%! DAY or JANUAEE.':.. BEFORE THE HON'BLE MR.JUSTICE.:RAM 'HEE..m?-, E
WRIT PETITION No. 136:"'()VF7.2(E':':V1 BETWEEN .' G '1' INSTITUTE OF MANAGEM-ENT.S'1iUDIES <31 RESEARCH, A MANAG.EMiENT I"N~STI"fUTE APPROVED BY THE AIC'fE,- RI_33CCv»GNI.ZED'» _ BY THE GOVERNMENT 0'E.'KIxRNAI-*A5_<A..'._'1 ._ 8: AFFILIATED TO EAI§I'GAI;QREA.IjNIVEIag.SITY HAVING ITS §>Ii*'I:fI_€:E AT No-;'*i0/1A5 V. SUNKADAl{_!XT1'£Z _I_vIA<;A__I)I __IvIA_INf;;:~:oAD VISI{WANf5?3EL.YAM'PUST';v--f1:3AI\Ef}ALQRE3 -- 91 REPRESENTED By E";'S"CHAiR_MAN'. PETITIONER (BY SR1. P ésa M N _PRA_SA,N"N}X*,..ADVjV..\ AND:
I EANGAL(jI<E__I.INIvERSI'rY JNANA BHARATHI BANGAfI?.ORE W 56
- _I_"IjS REGISTRAR.
2' ALL INI)IA COUNCIL FOR 'I"ECPINICAL EDUCATION "SO~U'_E'H WEST DIVISION BANGALORE _ 9 EEEEY IIS REGIONAL 0EEIcI<:R. STATE OF KARNATAKA BY ITS PR..INCII3/XL SECRETARY TO GOVERN M ENT.
IEDUCATION I')EPAR'i.'MIEN"1"
(TEC I-INICAL EDUCATION) , KARNATAKA GOVERNMENT SECRETARIAT ~-- II VIKAS SO'UDHA. BANGALORE ~» 1.
RESPON_DENTE3 (BY SR1 Ni KESHAV REDDY'. ACA FOR R1. SRI D VIJAY KUMAR, AGA FOR R3 I. I , : _ R2 -- NOTICE D_ISFENSED V/O. DT. ".iI.]_.A;'.'201_1] I-
THIS WRIT PETITION IS FILEZD UNDER'A;RTIC'LES 226' 'V AND 227 OF THE CONSTITUTION OF ~II\EDIA; RRA';'INC§TO QUASI-I NOTIFICATION DATED l.L'.'20--I'i0'»(_ANN-M}AND CLAUSE {VI} UNDER HEADIVNG 'STABILITY 1?-_'UAN'D"' IN-é THE-.0 GENERAL NORMS/GUIDE§';IN.ES FOR VAI*'If"ILAIA7!7IQN Of'-'.f COLLEGES /INSTITUTION OF BANGALORE' UNIVEZRSITY TO THE EXTENT OF PRESCRIBING DEPOSIT OE RS.20/~ LAKHS IN RESPECT _OF «IIII'*£sA,,'zNICA. COI.LEGES(ANNmP) BOTH ISSUED AND B:r.T;:IE..I 'RI/IINIVERSITY BY ISSUE OF A WRIT IN THE NA.T*I;'RE CERTIORARI AND DIRECT THE RI/BANGALORE 'I.INIvEI'<S;I*I"Y TO APPROVE THE AI)IvIISSIONS AS STRUCTURE FREVAILING {DURING Tm; 'ACADEMIC----VYEAR 2009» I10; AND TIES' RETI'IfIOI\'I ON ROR P}RL.I~H2AR1NG THIS DAY, THECOURT-MA.DE...".FHE FOLLOWING:
A' ..... .. v ORDER the SLibII1iSSiOI'}. Of Srilieshav Reddy, **'?OI;1IiSe1 for Bangalore University that the fee Str11CfuT'e as indicated in the notification dt. 9.11.2010 0 An33céX11Te~M would be made appiicable prospectively for acadeirmic year 201 L12 and that the Stabiiity fund of R320 lakhs as Out in Clause (6) of the gelieral 5 "
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7,;-J norms / guid<~:1iI1es for aff1'£ie1t.io:1 of ctolieges/institL1t;i0n of Baulgalore UI1ive:rsit:.y, AI11'i€XU.1'€3-.P, would "jV'r1':{t--VT"'1:)e enforced for this academic year 2OlO~f1_."1.V-nifiihiifig further ,-3u:r'vi\.-'(»:s for CO1]SiC1€}'E1{.iO1"EWiI1' «thixé p{?¥.i_fi{)'1_'3 21116: is, accordingiy disposed of.