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State of Rajasthan - Section

Section 13 in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

13. Committee to scrutinise applications.

- All applications for (i) recurring grant to new institutions, (ii) for increase in the percentage of recurring grants of the institution already on aid list and (iii) non recurring grants will be considered and recommended to the sanctioning authority by a committee consisting of the following members. The Committee will keep in view these rules, Government orders and circulars issued from time to time in this behalf and the provision in the budget:-
(1)Agriculture Production Commissioner.
(2)Special Secretary (Agriculture).
(3)Deputy Secretary (Finance).
(4)Deputy Secretary (Planning).
(5)Director of Agriculture.
(6)Director of Animal Husbandry.