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State of Jammu-Kashmir - Section

Section 11 in The Jammu And Kashmir Public Safety Act, 1978

11. Detention orders not to be invalid or inoperative, on certain grounds.-

No detention order shall be invalid or inoperative merely on the ground -
(a)that the person to be detained thereunder is outside the limits of the territorial jurisdiction of the officer making the order; or
(b)that the place of detention of such person is outside the said limits.