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State of Haryana - Section

Section 100 in The Haryana New Mandi Townships Building Rules, 1967

100. Proper state of repair of all drainage work - [Section 4(2)(k)(1)].

- The owner of any building shall at all times keep and maintain in proper state of repair and in proper working order all drainage work in or in connection with such building and he shall at all times keep and maintain all such drainage work in conformity with these rules.