Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(r) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995 (r)"qualifying service" means the service rendered while on duty or otherwise which shall be taken into account for the purpose of pension under these rules;
