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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Noise Pollution (Regulation And Control) Rules, 2000

(2)A loud speaker or a public address system shall not be used at night (between 10.00 p.m. to 6.00 a.m.) except in closed premises for communication within, e.g.,auditoria, conference rooms, community halls and banquet halls.