Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Assam - Subsection Section 9(iv) in Assam Ease of Doing Business Act, 2016 (iv)All competent authorities shall be provided online access to the Single Window Portal through a secured user ID and password, to process the applications forwarded to them ;
