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[Cites 0, Cited by 35] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(24) in Motor Vehicles Act, 1939

(24)"public place" means a road, street, way or other place, whether a thoroughfare or not, to which the public have a right of access, and includes any place or stand at which passengers are picked up or set down by a stage carriage;