Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] Union of India - Subsection Section 40(a) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010 (a)if the fact on the basis of which penalty is to be imposed on the officer or employee have been established in the Court of Law or Court martial; or
