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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(7) in The National Human Rights Commission (Annual Statement Of Accounts) Rules, 1996

(7)The Commission shall, within thirty days of receipt of Audit Report, remedy any defect or irregularity pointed out therein and report to the Central Government and the Audit Officer about the action taken by it thereon.[FORM] [Substituted by Form-A Notification No. G.S.R. 199 (E) dated 24.3.2009 (w.e.f. 7.10.1996)][See rule (4) of rule 3]National Human Rights CommissionCommon Format of AccountsFORM OF FINANCIAL STATEMENTS FOR THE CENTRAL AUTONOMOUS BODIES(NON-PROFIT ORGANISATIONS AND SIMILAR INSTITUTIONS)ANNEXURE-ABALANCE SHEETFORM OF FINANCIAL STATEMENTS (NON-PROFIT ORGANISATIONS)Name of Entity -----------------BALANCE SHEET AS AT ------------(Amount-Rs.)
Corpus/Capital Fund and Liabilities Schedule Current Year Previous Year
Corpus/Capital Fund 1 ... ...
Reserves and Surplus 2 ... ...
Eamarked/Endowment Funds 3 ... ...
Secured Loans and borrowings 4 ... ...
Unsecurred Loans and Borrowings 5 ... ...
Deferred Credit Liabilities 6 ... ...
Current Liabilities and Provisions 7 ... ...
Total   ... ...
Assets      
Fixed Asets 8 … ...
Investments-From Earmarked/Endowment Funds 9 … ...
Investments-others 10 … ...
Current Assets, Loans, Advances Etc. 11 … ...
Miscelliances Expenditure (to the extent not written offor adjusted)      
Total      
Significant Accounting Policies 24 … ...
Contingent Liabilities and Notes on Accounts 25 … ...
ANNEXURE-BINCOME AND EXPENDITURE ACCOUNTFORM OF FINANCIAL STATEMENTS (NON-PROFIT ORGANISATIONS)Name of Entity -----------------Income And Expenditure Account for the Period/Year Ended -------------------
Income Schedule Current Year Previous year
Income from Sales/Services 12 ... ...
Grants/Subsidies 13 ... ...
Fees/Subsidies 14 ... ...
Income from Investments (Income on invest fromearmarked/endow Funds transferred to Funds) 15 ... ...
Income from Royality, Publication etc. 16 ... ...
Interest Earned 17 ... ...
Other Income 18 ... ...
Increase/(decrease in stock of Finishing goods and works-inprogress) 19 ... ...
Total (A)      
Expenditure      
Establishment Expenses 20 ... ...
Other administrative Expenses etc. 21 ... ...
Expenditure on Grants Subsidies etc. 22 ... ...
Interest 23 ... ...
Depreciation (net Total at the year-end-Corresponding toSchedule 8)   ... ...
Total (B)      
Balance being excess Income over Expenditure (A-B)   ... ...
Transfer to Special Reserve (specify each)   ... ...
Transfer to/from general Reserve   ... ...
Balance Being Surplus (Deficit) Carried to Corpus/CapitalFund      
Significance Accounting Policies 24 ... ...
Contingent Liabilities and Notes on Accounts 25 ... ...
ANNEXURE-C