Karnataka High Court
Mrs Fathima Ahmed vs Sri K Mohammad Mansoor on 13 January, 2012
Author: B.Manohar
Bench: B.Manohar
Faal & B 2 a =
2 2 EA MAN Mrs.Pathima Ahmed, W/o.Sri Ahmed, Aged about 56 years, a Be :
@ ao ' a8 lal Sub- 2 inion. ¢ its » Officer incharg (By Sri Arun Shyam, Adv. for 'Dharmashres .. Appellant ee Associates) 3, Mrs Zahida, Wie. us Sushi t Atsaes House wif wife.
4. Mre.Beefathima, ~~
3. Mre.Rukya, W/o.Sri Ahamad .
Aged about 39 ye SATS:
Sad & W/o.Mohd, Ashraf, Aged 28 vra, =:
House wile. -_ Reepondesits No.4 to 6 R/o.Doo No.2+33.1/ 14, . 2-331/91 1, 2-331/918. andi . : 2-331/911 of Vidyarany: Post Dhe evalakatts, | Aoteker Village, me "Mangalore ~ SOS. O18 .. Respormdents "Act, 1964 t aside the onsen dated Code of po thdrawn ees eed Be We % & iased sii oO fs) & it = to the ap er 39 Rule 4 of OF 4 oP z ty % eg, "s cS "eds im order before the EEperrus @ A % Be % i % i * 2 wi Tete Ls BR ABnel o ee