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Calcutta High Court

Eden Infra Projects Pvt. Ltd vs Tower Infotech Ltd on 20 July, 2022

OD-68
                               ORDER SHEET
                                CS/63/2017
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                     EDEN INFRA PROJECTS PVT. LTD.
                                 -VS-
                         TOWER INFOTECH LTD.


   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO

Date : July 20, 2022.

Appearance:

Mr. Sourav Dutta Majumder, Adv.
...for the plaintiff The Court: Counsel for the plaintiff is present. None appears on behalf of the defendant.
Counsel for the plaintiff prays for time to obtain a report from the concerned department to ascertain whether the Writ of Summons was served upon the defendant or not or whether the defendant had entered appearance or not.
Let the matter appear on 22nd August, 2022.
(KRISHNA RAO, J.) S.De