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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(6) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(6)Six Members of the Board including the presiding member shall form the quorum at any meeting of the Board:Provided that if a meeting of the Board is adjourned for want of quorum, no quorum shall be necessary at the next meeting called for transacting the same business.