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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The Government Savings Promotion Act, 1873

(4)[ The transfer of deposit, if permitted under a Savings Scheme, shall automatically cancel a nomination previously made.] [Inserted by Finance Act, 2018 (Act No. 13 of 2018), dated 29.3.2018.]