Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 106 in Civil Suit Rules (Assam) 106. In uncontested analogous cases. - In uncontested analogous civil cases, Government pleaders' fees will be half of what would be payable under Rule 105.
